Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 187 in Assam Excise Rules, 1945 187. Except with the previous sanction of the State Government, no shop shall be located for the retail sale of intoxicant within 4.8 Km. (3 miles) of the State of Bhutan and Bangladesh.
