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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(B) in Andhra Pradesh Legislative Assembly Secretariat Right to Information (Regulation of Fee and cost) Rules, 2006

(B)Other than priced material. - (i) Material in printed or text form (in A-4 or A-3 size paper) rupees two per each page per copy;
(ii)Material in printed or text form in larger tan A-4 or A-3 size, cost of the paper thereof;
(iii)Maps and Plans-actual cost thereof;
(iv)Information in Electronic format viz.. Floppy, CD, or DVD: