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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Chattisgarh - Subsection

Section 51(4)(b) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(b)Until the Executive Council or the Academic Council, as the case may be, is reconstituted, the Vice-Chancellor appointed under sub-section (3) shall exercise the powers and perform the duties conferred or imposed by or under this Adhiniyam, on the Executive Council or the Academic Council :