Kerala High Court
M/S. Jos Jewellery vs State Tax Officer on 9 October, 2019
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
WEDNESDAY, THE 09TH DAY OF OCTOBER 2019 / 17TH ASWINA, 1941
WP(C).No.37194 OF 2018(Y)
PETITIONER/S:
M/S. JOS JEWELLERY
N.H.ROAD, ANGAMALY, REP BY ITS MANAGING PARTNER SAJU
JOSE
BY ADVS.
SMT.S.K.DEVI
SRI.M.RAJ MOHAN
SRI.SANTHOSH P.ABRAHAM
RESPONDENTS:
1 STATE TAX OFFICER
STATE GOODS AND SERVICE TAX DEPARTMENT, KERALA,
ANGAMALY - 683572
2 THE DEPUTY COMMISSIONER,
STATE GOODS AND SERVICE TAX DEPARTMENT, KERALA,
MATTANCHERY, PIN-
3 THE COMMISSIONER,
STATE GOODS AND SERVICE TAX DEPARTMENT,
THIRUVANANTHAPURAM, PIN-695001.
BY GOVERNMENT PLEADER SMT.M.M.JASMINE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
09.10.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.37194 OF 2018(Y) 2
JUDGMENT
A not pressed memo dated 23.09.2019 has been filed by counsel for the petitioner. Taking note of the said memo, the writ petition is dismissed as not pressed.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE mns