Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act] Union of India - Subsection Section 58(1)(sa) in The Mines Act, 1952 (sa)for providing for the standards of physical fitness and other qualifications of the persons constituting rescue brigades;(sb)prescribing the places of residence of the persons constituting rescue brigades;