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State of Punjab - Section

Section 3 in The Punjab State Agricultural Marketing Board (Class II) Service Rules, 1988

3. Number and character of posts.

- The Service shall comprise the posts specified in Appendix 'A':Provided that nothing in these rules shall effect the inherent right of the Board to add or to reduce the number of such posts or to create new posts with different categories and designations and scales of pay either permanently or temporarily with the prior approval of the Government.