Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 13 February, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~3(A) & 4 (A)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR.
..... Petitioners
Through:
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
Through: Mr. Dayan Krishnan, Sr. Adv.
with Ms. Akanksha Das, Mr.
Sreedhar Kale, Ms. Padma
Priya, Mr. Sukrit Seth, Advs.
for NHAI
4
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD. & ANR.
..... Petitioners
Through:
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
..... Respondents
Through: Mr. Dayan Krishnan, Sr. Adv.
with Ms. Akanksha Das, Mr.
Sreedhar Kale, Ms. Padma
Priya, Mr. Sukrit Seth, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 13.02.2023 These matters could not be taken up in the pre-lunch session and since the Court is occupied in DB-I post lunch, list again on 20.02.2023.
YASHWANT VARMA, J.
FEBRUARY 13, 2023 neha Signature Not Verified Digitally Signed By:NEHA Signing Date:14.02.2023 18:49:33