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State of West Bengal - Section

Section 31 in The Bengal Tanks Improvement Act, 1939

31. Power to enter land to make survey, etc.

- The Collector, subject to any rules made under this Act, may at any time enter upon any land with such officers or servants as he considers necessary and make a survey or take measurements thereof or do any other acts which his duties to be necessary for carrying out any of his duties under this Act.