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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(6)(a) in Bolani Ores Limited (Acquisition of Shares) And Miscellaneous Provisions Act, 1978.

(a)"Income-tax Act" means the income-Tax Act, 1961 (43 of 1961.);