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[Cites 0, Cited by 0] [Section 81AJ(1)] [Section 81AJ] [Entire Act]

State of Kerala - Subsection

Section 81AJ(1)(b) in Kerala Factories Rules, 1957

(b)For factories employing 51to 200 workers-
(i)An Occupational Health Centre having a room with a minimum floor area of 15sq.m. with floors and walls made of smooth an impervious surface and with adequate illumination and ventilation as well as equipment as per the Schedule annexed to this Rule;
(ii)a part-time Factory Medical Officer shall be in over all charge of the Centre who shall visit the factory at least twice in a week and whose services shall be readily available during medical emergencies;
(iii)One qualified and trained dresser-cum-compounder on duty throughout the working period;
(iv)a fully equipped first aid box in all the departments.