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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Himachal Pradesh - Subsection

Section 60(1)(b) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(b)If the Himachal Pradesh University has held any examination the result of which have been published but the degrees relating thereto have not been conferred or issued or the result of any such examination has not been published by the said university, then such examination shall be deemed to have been held by the [Atal Medical and Research University, Himachal Pradesh] [Substituted 'Himachal Pradesh University of Health Sciences' by Act No. 8 of 2019, dated 1.5.2019.].