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State of Rajasthan - Section

Section 10 in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

10. Wide publicity of Forum office.

- Complete address and telephone number of the Complaint Center and Grievance Redressal Forum must be intimated to the consumers through electricity bills and wide publicity be given through press and media and in Sub-divisional (AEN) Offices.