Supreme Court - Daily Orders
Commissioner Of Income Tax-8 vs M/S Calibre Personnel Services Pvt. ... on 7 September, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.14 COURT NO.14 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 16048/2015
(Arising out of impugned final judgment and order dated 02/02/2015
in ITA No. 158/2013 passed by the High Court Of Bombay)
COMMISSIONER OF INCOME TAX-8 Petitioner(s)
VERSUS
M/S CALIBRE PERSONNEL SERVICES PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 07/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Mukul Rohatgi, AG.
Mr. P. S. Narsimha, ASG.
Ms. Diksha Rai, Adv.
Ms. Shirin Khajuria, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Nidhi Ahuja) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.09.07 17:35:49 IST Reason: