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Gujarat High Court

Balaji Fiber Reinforcement Pvt. Ltd vs Narmada Clean Tech Limited on 5 September, 2014

Author: Akil Kureshi

Bench: Akil Kureshi

           O/IAAP/63/2014                              ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            PETN. UNDER ARBITRATION ACT NO. 63 of 2014

================================================================
          BALAJI FIBER REINFORCEMENT PVT. LTD....Petitioner(s)
                               Versus
            NARMADA CLEAN TECH LIMITED....Respondent(s)
================================================================
Appearance:
MR KG SUKHWANI, ADVOCATE for the Petitioner(s) No. 1
================================================================

          CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI

                            Date : 05/09/2014


                             ORAL ORDER

  Notice returnable on 10.10.2014.

(AKIL KURESHI, J.) raghu Page 1 of 1