Gujarat High Court
Balaji Fiber Reinforcement Pvt. Ltd vs Narmada Clean Tech Limited on 5 September, 2014
Author: Akil Kureshi
Bench: Akil Kureshi
O/IAAP/63/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN. UNDER ARBITRATION ACT NO. 63 of 2014
================================================================
BALAJI FIBER REINFORCEMENT PVT. LTD....Petitioner(s)
Versus
NARMADA CLEAN TECH LIMITED....Respondent(s)
================================================================
Appearance:
MR KG SUKHWANI, ADVOCATE for the Petitioner(s) No. 1
================================================================
CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
Date : 05/09/2014
ORAL ORDER
Notice returnable on 10.10.2014.
(AKIL KURESHI, J.) raghu Page 1 of 1