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[Cites 0, Cited by 0] [Section 30E(2)] [Section 30E] [Entire Act]

Union of India - Subsection

Section 30E(2)(iv) in The Iron Ore Mines Labour Welfare Cess Rules, 1963

(iv)the common maternity centre shall maintain an ambulance van for taking serious cases from the branch maternity centres to the common maternity centre.