Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 64 in The Prevention of Food Adulteration Rules, 1955 64. [ Solvent in flavour. [Substituted by G.S.R. 764(E), dated 15th November, 1984 (w.e.f. 15-11-1984).] - Diethylene Glycol and Monoethyl ether shall not be used as solvent in flavours.
