Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4) in Pepsu Townships Development Board Disposal of Property Rules, 2003

(4)Bidding - Offer shall be received subject to a reserve price and to the right of the Board through any of its agents or the auctioneer to bid up to or beyond such reserve price. The Administrator shall have the right to reject any bid or withdraw any property from auction without notice and without assigning any reason.