Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Odisha - Subsection Section 96(a) in Grama Panchayats Rules, 1968 (a)A register of properties transferred to the Grama Panchayat shall be maintained by each block, sub-division and district showing the annual income of the properties so transferred in Form No. 21.
