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[Cites 0, Cited by 0] [Section 74(7)] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(7)(a) in Tamil Nadu Pension Rules, 1978

(a)he shall issue a sanction letter in favour of the claimant or claimants endorsing a copy thereof to the Audit Officer indicating the amount of provisional family pension and foil gratuity payable under these rules;