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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3)(a) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

(a)a licence fee of Rs. 150 per year or part of a year per animal or for every 50 birds;