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[Cites 0, Cited by 0] [Section 19(7)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(7)(c) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(c)to obtain and examine, on demand, an itemized common bill for all the services charged by the clinical establishment, including the cost of medical supplies consumed for the patient along with a thorough explanation of such bill, at no extra cost, regardless of the manner and source of payment.