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Madhya Pradesh High Court

Amit And 5 Ors. vs Iipm(Indian Institute Of Planning And ... on 28 August, 2015

W.P.N0.9765/2013
28/8/2015
Ku. Nidhi Bohra, learned Counsel for the
petitioners.
None for the respondents.

Counsel for the petitioner prays for time to file rejoinder.

List after two weeks, as prayed. (Mrs. S.R. Waghmare) Judge moni