Madhya Pradesh High Court
Amit And 5 Ors. vs Iipm(Indian Institute Of Planning And ... on 28 August, 2015
W.P.N0.9765/2013 28/8/2015 Ku. Nidhi Bohra, learned Counsel for the petitioners. None for the respondents.
Counsel for the petitioner prays for time to file rejoinder.
List after two weeks, as prayed. (Mrs. S.R. Waghmare) Judge moni