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Supreme Court - Daily Orders

The State Of Himachal Pradesh vs Chaman Lal Bali on 3 November, 2022

Bench: A.S. Bopanna, Pamidighantam Sri Narasimha

                                                  1

     ITEM NO.6                              COURT NO.14                   SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 47268/2018

     (Arising out of impugned final judgment and order dated 02-08-2016
     in CWP No. 2072/1995 02-08-2016 in CWP No. 297/2001 02-08-2016 in
     CWP No. 3165/2013 passed by the High Court Of Himachal Pradesh At
     Shimla)

     THE STATE OF HIMACHAL PRADESH                                  Petitioner(s)

                                                VERSUS

     CHAMAN LAL BALI & ORS.                                         Respondent(s)


      IA No. 27079/2019 - CONDONATION OF DELAY IN FILING
      IA No. 27080/2019 - CONDONATION OF DELAY IN REFILING /               CURING THE
     DEFECTS)

     Date : 03-11-2022 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA


     For Petitioner(s)             Mr. Tushar Mehta, SG
                                   Mr. K.M. Nataraj, ASG
                                   Ms. Aishwarya Bhati, ASG
                                   Ms. Vimla Sinha, Adv.
                                   Mr. Kanu Agrawal, Adv.
                                   Mr. Rajat Nair, Adv.
                                   Mr. A.K. Kaul, Adv.
                                   Mr. Shankar Divate, Adv.
                                   Mr. Devashish Bharukha, Adv.
                                   Mr. S.S.Rebello, Adv.
                                   Ms. Ruchi Kohli, Adv.
                                   Mr. Nakul Chengappa, Adv.
                                   Ms. Akriti A Manubarwale, Adv.
                                   Mr. Gurmeet Singh Makker, AOR
                                   Mr. Amrish Kumar, AOR
Signature Not Verified

Digitally signed by
Nisha Khulbey
Date: 2022.11.05
                                   Mr. Abhinav Mukerji, AOR
11:46:40 IST
Reason:                            Mr. Akshay C Shrivastava, Adv.
                                   Ms. Bihu Sharma, Adv.
                                   Ms. Pratishtha Vij, Adv.
                                  2

For Respondent(s)   Mr. Shaurya K. Adv.
                    Mr. Aniruddha Deshmukh, Adv.
                    Mr. Raj Bahadur Yadav, AOR

                    Mr. Shafik Ahmed, Adv.
                    Mr. V. Elanchezhiyan, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

Registry to indicate the name of the learned counsel, who has entered appearance for the respondent no.1 when the matter is re- listed.

List the matter after four weeks.

Pleadings, if any, be completed in the meanwhile.

    (NISHA KHULBEY)                                (DIPTI KHURANA)
SENIOR PERSONAL ASSISTANT                       ASSISTANT REGISTRAR