Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Chaman Lal Bali on 3 November, 2022
Bench: A.S. Bopanna, Pamidighantam Sri Narasimha
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ITEM NO.6 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 47268/2018
(Arising out of impugned final judgment and order dated 02-08-2016
in CWP No. 2072/1995 02-08-2016 in CWP No. 297/2001 02-08-2016 in
CWP No. 3165/2013 passed by the High Court Of Himachal Pradesh At
Shimla)
THE STATE OF HIMACHAL PRADESH Petitioner(s)
VERSUS
CHAMAN LAL BALI & ORS. Respondent(s)
IA No. 27079/2019 - CONDONATION OF DELAY IN FILING
IA No. 27080/2019 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 03-11-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Tushar Mehta, SG
Mr. K.M. Nataraj, ASG
Ms. Aishwarya Bhati, ASG
Ms. Vimla Sinha, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Rajat Nair, Adv.
Mr. A.K. Kaul, Adv.
Mr. Shankar Divate, Adv.
Mr. Devashish Bharukha, Adv.
Mr. S.S.Rebello, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Nakul Chengappa, Adv.
Ms. Akriti A Manubarwale, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Amrish Kumar, AOR
Signature Not Verified
Digitally signed by
Nisha Khulbey
Date: 2022.11.05
Mr. Abhinav Mukerji, AOR
11:46:40 IST
Reason: Mr. Akshay C Shrivastava, Adv.
Ms. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
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For Respondent(s) Mr. Shaurya K. Adv.
Mr. Aniruddha Deshmukh, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Shafik Ahmed, Adv.
Mr. V. Elanchezhiyan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Registry to indicate the name of the learned counsel, who has entered appearance for the respondent no.1 when the matter is re- listed.
List the matter after four weeks.
Pleadings, if any, be completed in the meanwhile.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR