Section 90(1)(c) in The Registration Act, 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 90(1)(c) in The Registration Act, 1977 (1920 A.D.)

(c)documents which, under any law for the time being in force, are filed periodically in any revenue office by patwaris or other officers charged with the preparation of village records; or

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State of Jammu-Kashmir - Subsection

Section 90(1)(c) in The Registration Act, 1977 (1920 A.D.)