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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(3) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(3)After a requisition under sub-section (2) has been complied with, the Corporation or the officer empowered as aforesaid may depute, by a written order, a police officer or an officer or employee of the Corporation to keep a watch upon the place in order to ensure that the erection of the building is not continued.