Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Arunachal Pradesh - Subsection Section 6(2) in Arunachal Pradesh Nursing Council Act, 2011 (2)A nominated member shall be eligible for re-nomination as the case may be, after the expiry of his or her term of Office.
