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[Cites 0, Cited by 0] [Section 19A(1)] [Section 19A] [Entire Act]

State of Tamilnadu - Subsection

Section 19A(1)(d) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(d)Surcharge and Additional Surcharge
(i)The Distribution Licensee shall raise bills on the open access customers within five days from the date of meter reading.
(ii)The open access customer shall pay the charges within seven days from the date of bill.