Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] Union of India - Subsection Section 47(1) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020 (1)The Central Government may, after previous publication, make rules to carry out the purposes relating to the Board of Governors.
