Tripura High Court
Dr. Parimal Kanti Chakraborty vs Tripura Jute Mills Ltd. & Ors on 24 August, 2018
Author: Ajay Rastogi
Bench: Ajay Rastogi
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HIGH COURT OF TRIPURA
AGARTALA
W.P. (C) No.785/2017
Dr. Parimal Kanti Chakraborty
---- Petitioner(s).
Versus
Tripura Jute Mills Ltd. & ors.
---- Respondent(s).
Connected with W.P. (C) No.510/2017 W.P. (C) No.525/2017 For Petitioner(s) : Mr. P. Roy Barman, Advocate.
Mr. S. Bhattacharjee, Advocate. Mr. K. Nath, Advocate.
For Respondent(s) : Mr. A.K. Bhowmik, Advocate General.
Mr. K.N. Bhattacharjee, Sr. Advocate. Mr. N. Choudhury, GA.
Mr. D. Sharma, Addl. GA. Ms. S. Chakraborty, Advocate.
HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 24/08/2018.
Arguments heard. Judgments reserved.
The parties are liberty to file their written submissions by 28.08.2018, if so advised.
CHIEF JUSTICE sima