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Tripura High Court

Dr. Parimal Kanti Chakraborty vs Tripura Jute Mills Ltd. & Ors on 24 August, 2018

Author: Ajay Rastogi

Bench: Ajay Rastogi

                                 Page - 1 of 1


                     HIGH COURT OF TRIPURA
                           AGARTALA

                             W.P. (C) No.785/2017
Dr. Parimal Kanti Chakraborty
                                                      ---- Petitioner(s).
                                   Versus

Tripura Jute Mills Ltd. & ors.
                                                    ---- Respondent(s).

Connected with W.P. (C) No.510/2017 W.P. (C) No.525/2017 For Petitioner(s) : Mr. P. Roy Barman, Advocate.

Mr. S. Bhattacharjee, Advocate. Mr. K. Nath, Advocate.

For Respondent(s) : Mr. A.K. Bhowmik, Advocate General.

Mr. K.N. Bhattacharjee, Sr. Advocate. Mr. N. Choudhury, GA.

Mr. D. Sharma, Addl. GA. Ms. S. Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 24/08/2018.

Arguments heard. Judgments reserved.

The parties are liberty to file their written submissions by 28.08.2018, if so advised.

CHIEF JUSTICE sima