Supreme Court - Daily Orders
Chakrapani Nayak vs State Of Orissa on 9 May, 2014
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ITEM NO.28 COURT NO.4 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl)... 2014
CRLMP.NO(s). 10020/2014
(From the judgement and order dated 25/08/2009 in CRLA No.27/1996,
of The HIGH COURT OF ORISSA AT CUTTACK)
CHAKRAPANI NAYAK Petitioner(s)
VERSUS
STATE OF ORISSA Respondent(s)
With CRLMP.NO(s). 10020/2014 (appln(s) for c/delay in filing
SLP,c/delay in refiling SLP)
Date: 09/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Aditya Shukla, Adv.
Mr. Rajesh Prasad Singh,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Heard.
Delay condoned.
We see no reason to interfere with the impugned order.
The special leave petition is dismissed.
(Shashi Sareen) (Saroj Saini) Court Master Court Master