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Supreme Court - Daily Orders

Chakrapani Nayak vs State Of Orissa on 9 May, 2014

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ITEM NO.28                        COURT NO.4                 SECTION IIA

              S U P R E M E          C O U R T   O F    I N D I A
                                  RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Crl)... 2014
                              CRLMP.NO(s). 10020/2014

(From the judgement and order dated 25/08/2009 in CRLA No.27/1996,
of The HIGH COURT OF ORISSA AT CUTTACK)

CHAKRAPANI NAYAK                                               Petitioner(s)

                     VERSUS

STATE OF ORISSA                                                Respondent(s)

With CRLMP.NO(s). 10020/2014             (appln(s)   for       c/delay     in   filing
SLP,c/delay in refiling SLP)

Date: 09/05/2014      This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE T.S. THAKUR
          HON’BLE MR. JUSTICE C. NAGAPPAN

For Petitioner(s)             Mr. Aditya Shukla, Adv.
                              Mr. Rajesh Prasad Singh,Adv.


For Respondent(s)


              UPON hearing counsel the Court made the following
                                  O R D E R

Heard.

Delay condoned.

We see no reason to interfere with the impugned order.

The special leave petition is dismissed.

(Shashi Sareen) (Saroj Saini) Court Master Court Master