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Union of India - Section

Section 81 in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

81. Costs in uncontested cases

.-Where any opposition duly instituted under these rules is not contested by the applicant, the Registrar in deciding whether costs should be awarded to the opponent shall consider whether the proceedings might have been avoided if reasonable notice had been given by the opponent to the applicant before the notice of opposition was filed.