Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50C] [Entire Act] State of Goa - Subsection Section 50C(1) in The Goa, Daman and Diu Public Health Act, 1985 (1)A permit granted to operate ambulance van to the applicant shall be valid for a period of five years subject to renewal and fulfilment of condition as prescribed.
