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[Cites 0, Cited by 53] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(k) in The Prevention Of Cruelty To Animals Act, 1960

(k)offers for sale or, without reasonable cause, has in his possession any animal which is suffering pain by reason of mutilation, starvation, thirst, overcrowding or other ill-treatment; or