Allahabad High Court
Rajesh Paper Mills Limited Thru' ... vs The Commissioner Of Commercial Taxs, ... on 14 December, 2010
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 523 of 2010 Petitioner :- Rajesh Paper Mills Limited Thru' Director Rajesh Tikmani Respondent :- The Commissioner Of Commercial Taxs, U.P. Lucknow Petitioner Counsel :- Piyush Agarwal Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
On the request of learned counsel for both the parties, list on 10.1.2011 for final disposal along with connected C.T.R. Nos. 819 of 2010 and 820 of 2010.
Order Date :- 14.12.2010 OP