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Allahabad High Court

Rajesh Paper Mills Limited Thru' ... vs The Commissioner Of Commercial Taxs, ... on 14 December, 2010

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 523 of 2010
 

 
Petitioner :- Rajesh Paper Mills Limited Thru' Director Rajesh Tikmani
 
Respondent :- The Commissioner Of Commercial Taxs, U.P. Lucknow
 
Petitioner Counsel :- Piyush Agarwal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.
 

On the request of learned counsel for both the parties, list on 10.1.2011 for final disposal along with connected C.T.R. Nos. 819 of 2010 and 820 of 2010.

Order Date :- 14.12.2010 OP