Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 19 in The Uttarakhand Police Act, 2007 19. Superintendence over the Police Force Notwithstanding anything contained in any law, the State Government shall exercise power of superintendence over the Police Force in respect of all matters.
