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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(ff) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(ff)"deemed University institutions" means the institutions of Professional Educational courses established or maintained by deemed Universities located in the State of Karnataka.