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State of Karnataka - Section

Section 10 in The Karnataka State Civil Services (Regulation of Transfer of Staff of Department of Technical Education) Act, 2012

10. Regulation of deputation.

- In unavoidable circumstances where deputation or from one Office, College or Institution of the Department of Technical Education to another Office, College or Institution of the Department of Technical Education becomes absolutely necessary , then such deputation of teaching or non- teaching staff shall be made within the same zone.