Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 88] [Entire Act] State of Tamilnadu - Subsection Section 88(b) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (b)to the Joint Commissioner, Deputy Commissioner, in respect of institutions included in the list published under section 46; and
