Calcutta High Court (Appellete Side)
Tapan Kumar Ghosh vs State Of West Bengal & Ors on 28 January, 2014
Author: Aniruddha Bose
Bench: Aniruddha Bose
1 02 28.01.14
. W.P. 18127 (W)_of 2013 ab CAN No. 9040 of 2013 Tapan Kumar Ghosh Vs State of West Bengal & Ors.
Mrs. Shika Chowdhury ... On behalf of the Petitioner.
This matter is released from my list for want of determination.
(Aniruddha Bose, J.)