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Calcutta High Court (Appellete Side)

Tapan Kumar Ghosh vs State Of West Bengal & Ors on 28 January, 2014

Author: Aniruddha Bose

Bench: Aniruddha Bose

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02   28.01.14

. W.P. 18127 (W)_of 2013 ab CAN No. 9040 of 2013 Tapan Kumar Ghosh Vs State of West Bengal & Ors.

Mrs. Shika Chowdhury ... On behalf of the Petitioner.

This matter is released from my list for want of determination.

(Aniruddha Bose, J.)