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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1)(a) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

(a)such marriage is permissible under the personal law applicable to such employee and the other party to the marriage; and