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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(xiv) in Amity university Act, 2014

(xiv)grants assistance,donations,benefactions be quests and to transfer of movable and immovable properties, for the purposes and objects of the University in such manner as may be provided for by the Regulations;