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[Cites 0, Cited by 1] [Section 80P(4)] [Section 80P] [Entire Act]

Union of India - Subsection

Section 80P(4)(a) in The Income Tax Act, 1961

(a)"co-operative bank" and "primary agricultural credit society" shall have the meanings respectively assigned to them in Part V of the Banking Regulation Act, 1949 (10 of 1949);