Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Assam - Subsection Section 10(1) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957 (1)The Collector or the Officer authorised may verify the above information through the Settlement Officer or the Circle Sub-Deputy Collector.
