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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Punjab - Subsection

Section 60(4) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(4)Notwithstanding anything contained in any bylaw made under sub-section (3), the Panchayat Samiti may at any time dissolve a committee constituted under sub-section (2) and may reconstitute any other committee in its place.