Delhi High Court - Orders
Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 22 August, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~C-15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 292/2004, CO.APPL. 1142/2006, CO.APPL. 1145/2006,
CO.APPL. 1156/2006, CO.APPL. 1233/2006, CO.APPL. 57/2007,
CO.APPL. 221/2007, CO.APPL. 318/2007, CO.APPL. 1080/2007,
CO.APPL. 1110/2007, CO.APPL. 736/2009, CO.APPL. 688/2010,
CO.APPL. 1540/2012, CO.APPL. 787/2013, CO.APPL. 1880/2013,
CO.APPL. 2258/2014, CO.APPL. 1533/2016, CO.APPL. 4263/2016,
CO.APPL. 814/2017, CO.APPL. 302/2018, CO.APPL. 339/2019,
CO.APPL. 516/2019, CO.APPL. 517/2019, CO.APPL. 518/2019,
CO.APPL. 519/2019 & CO.APPL. 520/2019
PACIFIC CONVERGENCE CORPN. LTD. .....Petitioner
Through:
versus
DATA ACCESS (INDIA) LTD. .....Respondent
Through: Mr. J. Sivanandaraaj, Senior
Advocate with Ms. Ridhima Sharma,
Advocate for applicant in Co. Appl.
787/2013.
Mr. Aquib Ali and Ms. Amreen
Khaliq, Advocates.
Mr. Aditya Vikram Bhat, Mr.Anind
Thomas, Mr. Satyajit Sarna, Mr.
Devashish Marwah, Ms. Prerna
Ponappa, Mr. Yashovardhan Suri,
Advocates for CA 989/2007;
2258/2014; 4263/2016.
Mr. Aruj Dhingra, Advocate.
Mr. D. Bhattacharya, Standing
Counsel for OL.
Ms. Haripriya Padmanabhan, Senior
Advocate with Ms. Pooja Dhar and
Ms. Shivani Vij, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2024 at 21:19:37
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 22.08.2024 CO.APPL. 989/2007 Mr. Gurmehar Sasthani, learned counsel appearing on behalf of one Mr. K. C. Palanisamy prayed for some time to take instructions. Let him take instructions and file the same in the form of an affidavit before the next date of hearing.
Learned counsel appearing on behalf of the SPIL prayed for some time to take instructions. Let her take instructions and file the same in the form of an affidavit before the next date of hearing.
List on 14th November, 2024.
CO.PET. 292/2004, CO.APPL. 1142/2006, CO.APPL. 1145/2006, CO.APPL. 1156/2006, CO.APPL. 1233/2006, CO.APPL. 57/2007, CO.APPL. 221/2007, CO.APPL. 318/2007, CO.APPL. 1080/2007, CO.APPL. 1110/2007, CO.APPL. 736/2009, CO.APPL. 688/2010, CO.APPL. 1540/2012, CO.APPL. 787/2013, CO.APPL. 1880/2013, CO.APPL. 2258/2014, CO.APPL. 1533/2016, CO.APPL. 4263/2016, CO.APPL. 814/2017, CO.APPL. 302/2018, CO.APPL. 339/2019, CO.APPL. 516/2019, CO.APPL. 517/2019, CO.APPL. 518/2019, CO.APPL. 519/2019 & CO.APPL. 520/2019.
It is made clear that on the next date of hearing, the instant petition shall be heard at the seniority of applications.
List on 14th November, 2024.
CHANDRA DHARI SINGH, J AUGUST 22, 2024 Rk/av Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2024 at 21:19:37