Section 86(9)(i) in Bengal Excise Act, 1909

[Cites 0, Cited by 0] [Section 86(9)] [Section 86] [Entire Act]

Bengal Presidency - Subsection

Section 86(9)(i) in Bengal Excise Act, 1909

(i)prohibiting the admixture with any [intoxicant] [substituted by paragraph 3 of, and Schedule IV to, the Government of India (Adaptation of Indian Laws) Order, 1937 for the words excisable article.] of any article deemed to be noxious or objectionable,

(II)regulating or prohibiting the reduction of liquor by a licensed manufacturer or licensed vendor from a higher to a lower strength,

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Bengal Presidency - Subsection

Section 86(9)(i) in Bengal Excise Act, 1909