Supreme Court - Daily Orders
State Of M.P. vs Gyanesh Chandra Gupta on 26 August, 2014
ITEM NO.26 REGISTRAR COURT. 1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Petition(s) for Special Leave to Appeal (Crl.) No(s). 5959/2012
STATE OF M.P. Petitioner(s)
VERSUS
GYANESH CHANDRA GUPTA Respondent(s)
Date : 26/08/2014 This petition was called on for hearing today.
For Petitioner(s)
Mr. Vikas Bansal, Adv.
Mr. C. D. Singh ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service report is awaited in respect of the sole respondent.
List again on 19.11.2014.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.08.28 17:49:18 IST Reason: