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Supreme Court - Daily Orders

State Of M.P. vs Gyanesh Chandra Gupta on 26 August, 2014

     ITEM NO.26                             REGISTRAR COURT. 1                   SECTION IIA

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR PANKAJ BHANDARI

     Petition(s) for Special Leave to Appeal (Crl.)                        No(s).   5959/2012

     STATE OF M.P.                                                            Petitioner(s)

                                                       VERSUS

     GYANESH CHANDRA GUPTA                                                    Respondent(s)


     Date : 26/08/2014 This petition was called on for hearing today.


     For Petitioner(s)
                                            Mr. Vikas Bansal, Adv.
                                            Mr. C. D. Singh ,Adv.



     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service report is awaited in respect of the sole respondent.

List again on 19.11.2014.

(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.08.28 17:49:18 IST Reason: