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Jammu & Kashmir High Court - Srinagar Bench

Al Noor English Medium Public School vs Ut Of Jk And Ors on 8 July, 2022

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                              S. No. 59
                                                              Suppl. List
          IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR

                             WP(C) No. 1447/2022
                              CM No. 3495/2022

  Al Noor English Medium Public School                            ...Petitioner(s)

  Through: Mr. M.A.Wani, Advocate

                                        Vs.

   UT of JK and Ors.
                                                                 ...Respondent(s)

  Through:

  CORAM:
               HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE

                                  ORDER

08.07.2022 Learned counsel for the petitioner at the outset places reliance on Order dated 22nd June, 2022, passed in identical matter being WP(C) No. 1275/2022 and submits that the case of the petitioner is identical to the aforesaid case and, therefore, similar protection needs to be accorded to the petitioner.

Heard learned counsel for the petitioner and perused the material on record.

Notice to the respondents in the main as well as in CM, returnable within one week.

List along with WP(C) No. 1275/2022 on 18th July, 2022. In the meanwhile, with a view to maintain parity, it is provided that there shall be status quo to be maintained by the parties till next date of hearing.

(SANJEEV KUMAR) JUDGE SRINAGAR 08.07.2022 "Shamim Dar"