Section 7(3)(d) in The Maternity Benefit (Mines And Circus) Rules, 1963
(d)whether the provisions of sub-section (1) of section 4, sub-sections (5) and (6) of section 6, sections 8, 9, [9-A] [ Inserted by G.S.R. 70(E), dated 31.1.1996 (w.e.f. 1.2.1996).], 10, 11, 13 and 19 have been complied with and whether amounts due have been paid within the prescribed time;