Section 6(3)(h) in Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of) Community Certificates Act, 2014

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(h)to scrutinize complaints relating to availing of benefits on the basis of false Community Certificate and the matters connected therewith.

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